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Newsletter Archive
Tax Alert from Economic Law Practice (ELP)
2016
Jun
ELP Tax Alert - Levy of Krishi Kalyan Cess
Apr
ELP Tax Alert - Clarification on Services by Government or Local Authority
2015
May
ELP Tax Newsletter - Vol 2 of 2015
ELP Alert - Draft of proposed_rules issued by CBDT for computing arm's length price
ELP Alert - Inclusion of royalty_in assessable value of replicated CDs under Central Excise law
Jun
ELP Alert - Clarification on APA Rollback provisions
July
ELP Tax Alert - Select Committee Report
Apr
ELP Tax Alert - Supreme Court of fixation of handling charges when actual cost ascertainable
150417 ELP Tax Alert - Fortis Hospital
ELP Tax Alert - Supreme Court on_Customs Duty on post-importation service charges
ELP Tax Alert - Supreme Court on_levy of Customs Duty under Section 125 of Customs Act, 1962
ELP Tax Alert - Tribunal's Larger_Bench on Works Contract Service
2014
Dec
ELP Tax Alert - Interpretation of the term 'Group Company'
ELP Tax Alert - Served From India Scheme (SFIS)
ELP Tax Alert - SEZ to DTA sale - Eligible for CVD exemption as available to local manufacturer
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